Press Council Act, 1978
20.Annual report.-
The council shall prepare once every year, in such
form and at such time as may be prescribed an annual report giving summary of
its activities during the previous year, and giving an account of the standards
of newspapers and news agencies and factors affecting them, and copies thereof,
together with the statement of accountants audited in the manner prescribed
under section 22 shall be forwarded to the Central government and the
government shall cause the same to be laid before both Houses of Parliament.