The Press and Registration of Periodicals Act, 2023
Chapter I
Preliminary
1. Short title, Extent and commencement.-
(1) This Act may be called the Press and Registration of Periodicals Act, 2023.
(2) It extends to the whole of India.
(3) It shall come into force on such date1 as the Central Government may, by notification in the Official Gazette, appoint.
1. 1st March, 2024, vide notification No. S.O. 989(E), dated, 1st day of March, 2024, see Gazette of India, Extraordinary, Part II, sec. 3(ii)