Press and Registration of Books Act, 1867
[Act No. 25 of 1867 dated 22nd. March, 1867]
An Act for the regulation of Printing-presses and Newspapers, for the preservation of copies of books [and newspapers] printed in [India ], and for the registration of such books [and newspapers].
WHEREAS it is expedient to provide for the regulation of printing- presses and of [newspapers], for the preservation of [***] copies of [every book and newspaper printed in India and for the registration of such books and newspapers];
It is hereby enacted as follows:-