Part II
Result of Counting
(See rule 32)
(1) Total number of ballot papers found in the ballot box (boxes) used at the place of polling..............
(2) Discrepancy if any between the total number as shown against item (1) in this Part and the total number of ballot papers issued to voters as shown in item 3 of Part I minus the number of ballot papers cancelled as shown in item 4 of Part I.
Date................
..........................
Signature of the Returning Officer.
1 |
2 |
3 |
4 |
5 |
6 |
7 |
8 |
9 |
10 |
11 |
12 |
13 |
14 |
15 |
Serial No. |
Name of Candidate |
Votes secured at first count |
Votes credited at first exclusion |
Total of columns 3 and 4 |
Votes credited at second exclusion |
Total of columns 5 and 6 |
Votes credited at third exclusion |
Total of columns 7 and 8 |
Votes credited at fourth exclusion |
Total of columns 9 and 10 |
|
|
|
|
Exhausted votes |
Total |
Total No. of valid ballot paper..........representing .............votes.
Total number of invalid ballot papers..........representing ........votes.
I declare that
(Name)...............
(Address)............
has been duly elected to the office of the President/Vice-President of India.
Place...........
Date.............
..........................
Returning Officer