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B [See Section 54] In the small cause court for Form of Warrant I hereby direct you to distrain the movable property, of C.D., on the house and premises situaue at No._______, in the town of_______, for the sum of_______Rs. And the costs of the distress, according to the provisions of Chapter VIII of the Presidency Small Cause Courts Act, 1882. Dated day of 18. (Signed and sealed).    |
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