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Chapter I

Preliminary

1. Short title, Commencement.-

This Act may be called the Presidency Small Cause Courts Act, 1882; and it shall come into force on the first day of July, 1882. But nothing herein contained shall affect the provisions of the Army Act, 2*** (44 & 45 Vict., c. 58) section 151, or the rights or liabilities of any person under any decree passed before that day.









  

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