Powers of Attorney Act, 1882

[Act No. 7 of Year 1882, dated 24th. February, 1882]

Contents
Sections	Particulars
1	Short title
1A	Definition
2	Execution under power-of-attorney
Air 1999 Supreme Court 1385
3	Payment by attorney under power, without notice of death, etc. good
4	Deposit of original instruments creating powers-of-attorney
5	Power-of-attorney of married woman
6	Act 28 of 1866, section 39, repealed

An Act to amend the law relating to Powers-of-Attorney

For the purpose of amending the law relating to Powers-of-Attorney; it is hereby enacted as follows:-