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The Police-Forces (Restriction of Rights) Act, 1966

[Act No. 33 of 1966]

[2nd December, 1966.]

Contents
Sections Chaptericulars
Title The Police-Forces (Restriction Oof Rights) Act
1. Short title, extent and commencement
2. Definitions
3. Restrictions respecting right to form association, freedom of speech, etc
4. Penalty
5. Power to amend Schedule
6. Power to make rules
The Schedule [See Sections 2 and 5]


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