The Central Reserve Police Force Act, 1949
GENERAL
DUTIES OF MEMBERS OF THE FORCE
7.
General duties of members of the Force.
- It shall be the duty of every member of the Force promptly to obey and to
execute all orders and
warrants lawfully issued to him by any competent authority, to detect and bring
offenders to justice
and to apprehend all persons whom he is legally authorised to apprehend and for
whose apprehension
sufficient grounds exist.
- Every member of the Force shall be liable to serve without" and
beyond, as well as within, the territory
of India.