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Part II Modifications of the Second Schedule to the Delimitation of Parliamentary and Assembly Constituencies Order, 1956 1. In Part "6-MADHYA PRADESH", the Note at the end shall be numbered as "NOTE I" and the following shall be added thereto, namely:- "NOTE II:-Any reference in column 3 of this Part to Bhanpura pargana of Mandsaur district shall be taken to mean the area comprised within that pargana on the 1st day of October, 1959.". 2. In Part "11-RAJASTHAN", the following Note shall be added at the end, namely:- "NOTE:-Any reference in column 3 of this Part to Bhensrorgarh tahsil of Chittor district shall be taken to mean the area comprised within that tahsil on the 1st day of October, 1959.".    |
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