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The Payment of Gratuity (Amendment) Act, 2018
[Act No. 39 of 2016]
[4th August, 2016.]
Contents:
Title
The Payment of Gratuity (Amendment) Act, 2018
Sections:
Particulars:
1.
Short title and commencement
2.
Amendment of section 2
3.
Amendment of section 2A
4.
Insertion of new sections 4
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