Payment of Bonus Act, 1965
12. Calculation of bonus with respect to
certain employees
Where the salary or wages of an employee exceeds two thousand
and five hundred rupees per mensem , the bonus payable
to such employee under section 10 or, as the case may be, under section 11,
shall be calculated as if his salary or wages were 14[two thousand
and five hundred rupees] per mensem .]