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Patents Act, 1970 Foot Notes 1 Section 5 renamed as sub-section (1) thereof by the Patents (Amendment) Act, 1999, dated 26th. March, 1999, w.e.f. 1st. January, 1995. 2 Sub-section (2) inserted by the Patents (Amendment) Act, 1999, dated 26th. March, 1999, w.e.f. 1st. January, 1995. 3 Omitted by the Patents (Amendment) Act, 1999, dated 26th. March, 1999, w.e.f. 1st. January,1995. 4 The words "or makes or causes to be made an application for the grant of a patent outside India in contravention of section 39" omitted by Patents (Amendment) Act, 1999, dated 26th. March, 1999, w.e.f. 1st. January, 1995. 5 The words "or makes or causes to be made an application for the grant of a patent in contravention of section 39" omitted by Patents (Amendment) Act, 1999, dated 26th. March, 1999, w.e.f. 1st. January, 1995.    |
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