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Passports Act, 1967 Foot Notes 1. Inserted by Act 31 of 1978, w.e.f. 18th. August, 1978. 2. Substituted. for the words "a fee of rupees fifty" by the passports (Amendment) Act 1993 (Act No. 35 of 1993) dated 13th April, 1993. 3. Inserted by Act 31 of 1978, w.e.f. 18th. August, 1978. 4. Substituted by Act No. 35 of 1993 dated 13th. April, 1993 for earlier section 8. 5. Proviso inserted by Act No. 35 of 1993 dated 13th. April, 1993. 6. Substituted by Act No. 35 of 1993 dated 13th. April 1993, for the words and brackets "by such fee (if any) not exceeding rupees twenty five as may be prescribed". 7. Substituted by Act No. 35 of 1993 dated 13th. April 1993, for the words "Six months or with fine which may extend to two thousand rupees". 8. Inserted by Act No. 35 of 1993 dated 13th April 1993. 9. Substituted by Act. No. 35 of 1993 dated 13th April 1993. 10. Substituted by Act No. 35 of 1993 dated 13th April 1993 for the words "Officer of Police". 11. Substituted by Act No. 31 of 1978, w.e.f. 18th. August 1978. 12. Substituted by Act No. 31 of 1978. 13. Earlier section 18 omitted by Act No. 35 of 1993 dated 13th. April 1993. 14. Substituted by Act No. 35 of 1993 dated 13th. April, 1993 for the words and figures "The Emigration Act, 1922". 15. Omitted by Act No. 31 of 1978, w.e.f. 18th. August, 1978. 16. Inserted by Act No. 31 of 1978, w.e.f. 18th. August, 1978. 17. Inserted by Act No. 31 of 1978, w.e.f. 18th. August, 1978. 18. Substituted by Act No. 35 of 1993 dated 13th April, 1993, for the words "any application for the issue or the renewal of a passport". 19. Substituted by Act No. 31 of 1978, w.e.f. 18th. August, 1978. 20. Earlier section 26 omitted by Act No. 35 of 1993 dated 13th April, 1993.    |
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