AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

Indian Partnership Act, 1932

CHAPTER VI : DISSOLUTION OF A FIRM

39. Dissolution of a firm

The dissolution of partnership between all the partners of a firm is called the dissolution of the firm.









  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement