Parsi Marriage and Divorce Act, I936
8. Marriage register to be open for public inspection
The register of
marriages mentioned in section 6 shall, at all reasonable times, be open for
inspection, and certified extracts there from shall, on application, be given
by the Registrar on payment to him by the applicant of two rupees for each such
extract. Every such register shall be evidence of the truth of the statements
therein contained.