 |
|
|
|
|
|
|
||||||
|
 |
 |
|
|
||||||||
|
|
|||||||||||
 |
 |
|
||||||||||
 |
|
|||||||||||
|
||||||||||||
Parsi Marriage and Divorce Act, I936 21. Power to alter territorial jurisdiction of District Courts The State Government may from time to time alter the local limits of the jurisdictions of any Parsi District Matrimonial Court, and may include within such limits any number of districts under its government.    |
||||||||||||
|
||||||||||||
|
||||||||||||
 |
|
|||||||||||
 |
|
 |
|
|||||||||
Back