| S. No. |
Name of body |
| 1. |
The Tripura Khadi and Village Industries Board, a body constituted under the Tripura Khadi and Village Industries Act, 1966. |
| 2. |
The Uttar Pradesh Development Council. |
| 3. |
The Irrigation and Flood Control Commission, Uttar Pradesh. |
| 4. |
The Indian Statistical Institute, Calcutta. |
| 5. |
The West Bengal Handicrafts Development Corporation Limited. |
| 6. |
The West Bengal Small Industries Development Corporation Limited. |
| 7. |
The West Bengal Industrial Development Corporation Limited. |
| 8. |
The Sriniketan Santiniketan Development Authority, a body constituted under the West Bengal Town and Country (Planning and Development) Act, 1979 (West Bengal Act No. 13 of 1979). |
| 9. |
The Haldia Development Authority, a body constituted under the West Bengal Town and Country (Planning and Development) Act, 1979 (West Bengal Act No. 13 of 1979). |
| 10. |
The West Bengal Minorities Development and Finance Corporation, a body constituted under the West Bengal Minorities Development and Finance Corporation Act, 1995. |
| 11. |
The Hooghly River Bridge Commissioners, constituted under the Hooghly River Bridge Act, 1 969 (West Bengal Act No. 36 of 1969). |
| 12. |
The Board of Wakf, West Bengal, a body constituted under the Wakf Act, 1995 (43 of 1995). |
| 13. |
The State Fisheries Development Corporation Limited, West Bengal. |
| 14. |
The West Bengal State Haj Committee, constituted under the Haj Committee Act, 2002 (35 of 2002). |
| 15. |
The Asansol Durgapur Development Authority, West Bengal, a body constituted under the West Bengal Town and Country (Planning and Development) Act, 1979 (West Bengal Act No. 13 of 1979). |
| 16. |
The West Bengal Pharmaceutical and Phytochemical Development Corporation Limited. |
| 17. |
The West Bengal Handloom and Powerloom Development Corporation Limited. |
| 18. |
The West Bengal Khadi and Village Industry Board. |
| 19. |
The Society for Self-employment for Urban Youth, a society registered under the West Bengal Societies Registration Act, 1961 (West Bengal Act No. 26 of 1961). |
| 20. |
The Tirumala Tirupathi Devasthanams Board. |
| 21. |
The Agricultural and Processed Food Products Export Development Authority, an authority constituted under section 4 of the Agricultural and Processed Food Products Export Development Authority Act, 1985 (2 of 1986). |
| 22. |
The National Agricultural Co-operative Marketing Federation of India Limited (NAFED). |
| 23. |
The Indian Farmer Fertilizers Co-operative Limited (IFFCO). |
| 24. |
The Krishak Bharati Co-operative Limited (KRIBHCO). |
| 25. |
The National Co-operative Consumers Federation of India Limited (NCCF). |
| 26 |
The Auroville Foundation established under sub-section (1) of section 10 of the Auroville Foundation Act, 1988 (54 of 1 988). |
| 27. |
The National Commission of Enterprises in the Unorganised Sector. |
| 28. |
The Planning Board (Asiatic Society) established under sub-section (1) of section 8 of the Asiatic Society Act, 1984 (5 of 1984). |
| 29. |
The Delhi Rural Development Board. |
| 30. |
The Maulana Azad Education Foundation, |
| 31. |
The Indira Gandhi National Centre for the Arts. |
| 32. |
The Dr. Ambedkar Foundation. |
| 33. |
The Bihar State Board of Religious Trust, a body constituted under the Bihar Hindu Religious Trust Act, 1950 (Bihar Act No. 1 of 1951). |
| 34. |
The Research and Information System for the Non-Aligned and Other Developing Countries. |
| 35. |
The Indian Institute of Psychometry. |
| 36. |
The Uttar Pradesh Film Development Council. |
| 37. |
The Uttar Pradesh Provincial Co-operative Federation. |
| 38. |
The Uttar Pradesh Co-operative Federation Limited. |
| 39. |
The National Co-operative Union of India. |
| 40. |
The Uttar Pradesh Krishi and Gram Vikas Bank. |
| 41. |
The Uttar Pradesh Co-operative Bank Limited. |
| 42. |
The Indian Council for Cultural Relations. |
| 43. |
The Board of Control - A.N. Sinha Institute of Social Studies, Patna. |
| 44. |
All India Council for Sports. |
| 45. |
The Howrah Improvement Trust. |
| 46. |
The Dalit Sena, 12, Janpath, New Delhi. |
| 47. |
The Social Justice Trust, 12, Janpath, New Delhi. |
| 48. |
The Bahujan Foundation (Charitable Trust), Lucknow, Uttar Pradesh. |
| 49. |
The Bahujan Prerna Charitable Trust, Delhi. |
| 50. |
The Central Wakf Council, established under section 9 of the Wakf Act, 1995 (43 of 1995). |
| 51. |
The Nehru Memorial Museum and Library (NMML). |
| 52. |
The Jalianwala Bagh Memorial Trust. |
| 53. |
The Haj Committee of India constituted under section 3 of the Haj Committee Act, 2002 (35 of 2002). |
| 54. |
The Mallickghat Phoolbazar Parichalan Committee |
| 55. |
The West Bengal Fisheries Corporation Limited.] |
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