 |
|
|
|
|
|
|
||||||
|
 |
 |
|
|
||||||||
|
|
|||||||||||
 |
 |
|
||||||||||
 |
|
|||||||||||
|
||||||||||||
The Oriental Gas Company Act, 1867 [1st March, 1867.] An Act to empower the Oriental Gas Company Limited, to extend their operations to certain places in 1[the Provinces of India]. WHEREAS under or by virtue of Act No. V of 1857 (to confer certain powers on the Oriental Gas Company, Limited), certain powers exercisable only in Calcutta and its environs were conferred on the Oriental Gas Company, Limited; and whereas it is expedient to empower the said Company to extend, with the previous sanction of the 2[Central Government], their operations to any other place in 1[the Provinces of India]; It is hereby enacted as follows: 1. Subs. by the A.O. 1948, for "British India". 2. Subs. by the A.O. 1937, for "L.G.".    |
||||||||||||
|
||||||||||||
|
||||||||||||
 |
|
|||||||||||
 |
|
 |
|
|||||||||
Back