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Notaries Act, 1952 Foot Notes 1 The words "except the State of Jammu and Kashmir" omitted by Act No. 25 of 1968, w.e.f . 15th. August, 1968. 2 Enforced w.e.f . 14th. February, 1956. 3 Substituted by Notaries (Amendment) Act, 1999. 4 Substituted by Notaries (Amendment) Act, 1999 for the word "shall" 5 Substituted by Notaries (Amendment) Act, 1999 for the word "three". 6 Inserted by Notaries (Amendment) Act, 1999. 7 Substituted for "three months" by the Notaries (Amendment) Act, 1999. 8 Inserted by Act No. 20 of 1983, w.e.f . 15th. March, 1984.    |
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