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The North-Eastern Council Act, 1971
[Act No. 84 of 1971]
[30th December, 1971.]
Contents
Title
The North-Eastern Council Act, 1971
Sections
Particulars
1.
Short title and commencement
2.
Definitions
3.
Setting up and composition of the North-Eastern Council
4.
Functions of the Council
5.
Meetings of the Council
6.
Nomination of certain officers to attend the meetings of the Council
7.
Officers and staff of the Council
8.
Repeal
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