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1. Short title and commencement.-

(1) This Act may be called the North-Eastern Council Act, 1971.

(2) It shall come into force on such date1, being a date not earlier than the day appointed under clause (b) of section 2 of the North-Eastern Areas (Reorganisation) Act, 1971 (81 of 1971), as the Central Government may, by notification in the Official Gazette, appoint.









  

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