The National Waterways Act, 2016

[Act No. 17 of 2016]

[25th March, 2016.]

Contents:
Sections	Particulars
Title	The National Waterways Act
1.	Short Title and Commencement
2.	Existing National Waterways and Declaration of Certain Inland Waterways as National Waterways
3.	Declaration as to Expediency of Control and Development by Union of Waterways Specified In Schedule for Certain Purposes
4.	Amendment of Section 2 of Act 82 of 1985
5.	Repeal of Certain Enactments and Saving
The Schedule
	Table