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The National Waterway (Talcher-Dhamra Stretch of Rivers, Geonkhali-Charbatia Stretch of East Coast Canal, Charbatia-Dhamra Stretch of Matai River and Mahanadi Delta Rivers) Act, 2008

[Act No. 23 of 2008]

[17th November, 2008.]

Contents
Title The National Waterway Act, 2008
Sections Particulars
1. Short title and commencement
2. Declaration of certain stretches of rivers and canals as National Waterway
3. Declaration as to expediency of control by the Union of certain stretches of rivers and canals for certain purposes
The Schedule [See section 2]


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