National Environment Tribunal Act, 1995
1. Short title and commencement
(1) This Act may be called the National
Environment Tribunal Act , 1995.
(2) It shall come into force on such date or
dates as the Central Government may, by notification, appoint, and different
dates may be appointed for different States and any reference in any provision
of this Act to the commencement of this Act shall be construed in relation to
any State or part thereof as a reference to the coming
into force of that provision in that State or part thereof.