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The National Sports University Act, 2018 8. Officers of University.- The following shall be the officers of the University, namely:- (a) the Chancellor; (b) the Vice-Chancellor; (c) the Deans of Schools; (d) the Registrar; (e) the Finance Officer; (f) the Controller of Examinations; (g) the Librarian; and (h) such other officers as may be declared by the Statutes to be the officers of the University.    |
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