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The National Sports University Act, 2018

17. Authorities of University.-

The following shall be the authorities of the University, namely:-

(a) the Court;

(b) the Executive Council;

(c) the Academic and Activity Council;

(d) the Board of Sports Studies;

(e) the Finance Committee;

(f) such other authorities as may be declared by the Statutes to be the authorities of the University.









  

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