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11. Certificate of termination of service.-

An Assistant Commander or a Ranger or a combatised tradesman who is retired, released, discharged, removed or dismissed from the service shall be furnished by the officer to whose command he is subject, with a certificate setting forth-

(a) the authority terminating his service;

(b) the cause for such termination; and

(c) the full period of his service in the Security Guard.









  

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