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National Security Act, 1980 Foot Notes 1. Section 5A inserted by the National Security (Second Amendment) Act 1984 (Act No. 60 of 1984) w.e.f 21st June 1984. 2. Sub-section (2) substituted by Act No. 60 of 1984, w.e.f 21st June 1984. 3. For application to the State of Punjab and Union Territory of Chandigarh after section 14 the following section shall be inserted by the National Security (Amendment) Act, 1987, w.e.f . 9th. June, 1987, namely :-    |
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