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The National Rural Employment Guarantee (Extension to Jammu and Kashmir) Act, 2007

[Act No. 23 of 2007]

[11th May, 2007.]

Contents
Title The National Rural Employment Guarantee (Extension to Jammu and Kashmir) Act, 2007
Sections Particulars
1. Short Title and Commencement
2. Extension and Amendment of the National Rural Employment Guarantee Act, 2005
3. Construction of Reference to a Law not in Force in Jammu and Kashmir


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