The National Investigation Agency Act, 2008
Chapter I Preliminary
1. Short title,
extent and application. -
1.
This
Act may be called the National Investigation Agency Act, 2008.
2.
It
extends to the whole of India and it applies also-
a. to citizens of India
outside India;
b. to persons in the
service of the Government wherever they may be; and
c. to persons on ships
and aircrafts registered in India wherever they may be.