National Institute of Pharmaceutical Education and Research Act, 1998
25. Appointments
All appointments of the staff of the
Institute, except that of the Director, shall be made in accordance with the
procedure laid down in the Statutes-
(a) by the Board, if the appointment is made
on the academic staff in the post of Assistant Professor or above or if the
appointment is made on the non-academic staff in any cadre, the maximum of the
pay-scale for which is the same or higher than that of Assistant Professor; and
(b) by the Director, in any other case.