National Institute of Pharmaceutical Education and Research Act, 1998
14. Functions of Senate
Subject to the provisions of this Act, the
Statutes and the Ordinances, the Senate of the Institute shall have the control
and general regulation, and be responsible for the maintenance of standards of
instruction, education and examination in the Institute and shall exercise such
other powers and perform such other duties as may be conferred or imposed upon
it by the Statutes.