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The National Green Tribunal Act, 2010

Schedule I [See sections 14(1), 15(1), 17(1)(a), 17(2), 19(4) (j) and 34(1)]

1.      The Water (Prevention and Control of Pollution) Act, 1974;

2.      The Water (Prevention and Control of Pollution) Cess Act, 1977;

3.      The Forest (Conservation) Act, 1980;

4.      The Air (Prevention and Control of Pollution) Act, 1981;

5.      The Environment (Protection) Act, 1986;

6.      The Public Liability Insurance Act, 1991;

7.      The Biological Diversity Act, 2002.









  

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