The National Green Tribunal Act, 2010
9. Salaries,
allowances and other terms and conditions of service. –
The salaries and
allowances payable to, and the other terms and conditions of service (including
pension, gratuity and other retirement benefits) of, the Chairperson, Judicial
Member and Expert Member of the Tribunal shall be such as may be prescribed: Provided
that neither the salary and allowances nor the other terms and conditions of
service of the Chairperson, Judicial Member and Expert Member shall be varied
to their disadvantage after their appointment.