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18. Academic Council.- (1) The Academic Council of the University shall consist of the following members, namely:- (i) Vice-Chancellor-Chairperson, ex officio; (ii) two academicians or professionals to be nominated by the Board of Governors -members; (iii) two academicians or professionals in the field of forensic science to be nominated by the Board of Governors-members; (iv) Director-cum-Chief Forensic Scientist, Directorate of Forensic Science Services, Ministry of Home Affairs, Government of India-member, ex officio; (v) Campus Directors-members, ex officio; (vi) one Dean or professor or associate professor from each discipline of the School, by rotation, to be nominated by the Vice-Chancellor-members, ex officio; (vii) two representatives of industry or industry bodies in related sectors to be nominated by the Board of Governors-members. (2) The Executive Registrar shall be the Secretary of the Council. (3) The term of office of the members nominated under clauses (ii), (iii), (vi) and (vii) of sub-section (1) shall be three years, and the members shall be eligible for re-nomination for the next term.    |
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