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Chapter III

Authorities of University

12. Authorities of University.-

The following shall be the authorities of the University, namely:-

(a) Chancellor;

(b) Court;

(c) Board of Governors;

(d) Academic Council;

(e) Board for Affiliation and Recognition;

(f) Finance Committee; and

(g) such other authorities as may laid down in the Statutes to be the authorities of the University.









  

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