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The National Commission for Women Act, 1990
[Act No. 20 of 1990]
[30th August, 1990.]
Contents
Title
The National Commission for Women Act, 1990
Sections
Particulars
Chapter I
Preliminary
1.
Short title, extent and commencement
2.
Definitions
Chapter II
The National Commission for Women
3.
Constitution of the National Commission for Women
4.
Term of office and conditions of service of Chairperson and Members
5.
Officers and other employees of the Commission
6.
Salaries and allowances to be paid out of grants
7.
Vacancies, etc., not to invalidate proceedings of the Commission
8.
Committees of the Commission
9.
Procedure to be regulated by the Commission
Chapter III
Functions of The Commission
10.
Functions of the Commission
Chapter IV
Finance, Accounts and Audit
11.
Grants by the Central Government
12.
Accounts and audit
13.
Annual report
14.
Annual report and audit report to be laid before Parliament
Chapter V
Miscellaneous
15.
Chairperson, Members and Staff of the Commission to be public servants
16.
Central Government to consult Commission
17.
Power to make rules
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