The National Capital Territory Of Delhi Laws (Special Provisions) Second Act, 2009

[Act No. 40 of 2009]

[22nd December, 2009.]

Contents
Title	The National Capital Territory Of Delhi Laws (Special Provisions) Second Act, 2009
Sections	Particulars
1.	Short title, extent, commencement and duration
2.	Definitions
3.	Enforcement to be kept in abeyance
4.	Provisions of this Act not to apply in certain cases
5.	Power of Central Government to give directions