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6. Repeal and savings.- (1) The National Capital Territory of Delhi Laws (Special Provisions) Second Ordinance, 2007 (Ord.7 of 2007) is hereby repealed. (2) Notwithstanding such repeal, anything done or any action taken under the National Capital Territory of Delhi Laws (Special Provisions) Second Ordinance, 2007 (Ord. 7 of 2007) shall be deemed to have been done or taken under the corresponding provisions of this Act.    |
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