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4. Amendment of the Delimitation Order. In the Delimitation of Parliamentary and Assembly Constituencies Order, 1956, (a) in the First Schedule, in the entry in column 3 against serial No. 37, the words "Naga Hills", shall be omitted; and (b) in the Second Schedule, in the Part relating to Assam, the heading "Naga Hills District" and all entries against serial Nos. 16, 17 and 18 shall be omitted.    |
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