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Muslim Women (Protection of Rights on Divorce) Act, 1986

[Act No. 25 of 1986 dated 19th May, 1986]

Contents
Sections Particulars
1 Short title and extent
2 Definitions
3 Mahr or other properties of Muslim woman to be given to her at the time of divorce
4 Order for payment of maintenance
5 Option to be governed by the provisions of sections 125 to 128 of Act 2 of 1974
6 Power to make rules
7 Transitional provisions

An Act to protect the rights of Muslim women who have been divorced by, or have obtained divorce from, their husbands and to provide for matters connected therewith or incidental thereto.

BE it enacted by Parliament in the Thirty-seventh year of the Republic of India as follows:-



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