Muslim Personal Law (Shariat) Application Act, 1937
[Act No. 26 of 1937 dated 7th. October, 1937]1
An Act to make provision for the application of the Muslim Personal Law ( Shariat ) to Muslims 2[***]
WHEREASit is expedient to make provision for the application of the Muslim Personal Law ( Shariat ) to Muslims 2[***];
It is hereby enacted as follows:-