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Multi-State Cooperative Societies Act, 1984

43. Meetings of the board.-

1.      The Chief Executive shall convene the meetings of the board at the instance of the chairman or president of the multi-State cooperative society.

2.      The total number of meetings of the board in a year and the venue of meetings may be such as may be prescribed: Provided that the board shall meet at least once in every quarter.









  

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