Multi-State Cooperative Societies Act, 1984
Chapter I:
Preliminary
1. Short title,
extent and commencement.-
1.
This
Act may be called the Multi-State Cooperative Societies Act, 1984.
2.
It
extends to the whole of India.
3.
It
shall come into force on such date as the Central Government may, by notification
in the Official Gazette, appoint.