AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
  
    

Multimodal Transportation of Goods Act, 1993

31. Amendment of certain enactments

On and from the date of the  commencement of this Act, the enactments specified in Parts I, II and  III of the Schedule shall be amended in the manner specified therein.

  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement