The Motor Vehicles Act, 1988
61. Application of Chapter to trailers.
- The provisions of this Chapter shall apply to the
registration of Trailers as they apply to the registration of any other
motor vehicle.
- The registration mark assigned to a trailer shall be
displayed in such Manner on the side of the drawing vehicle, as may be
prescribed by the Central Government.
- No person shall drive a motor vehicle to which a trailer is
or trailers are attached unless the registration mark of the motor vehicle so
driven is displayed on the trailer or on the last trailer in the train, as the
case may be, in such manner as may be prescribed by the Central Government.
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