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The Motor Vehicles Act, 1988

171. Award of interest where any claim is allowed.

Where  any Claims Tribunal  allows a  claim for compensation made under this Act, such  Tribunal   may  direct   that  in  addition  to  the  amount  of compensation simple  interest shall also be paid at such rate and from such date  not earlier  than the  date of  making the  claim as it may  specify in this behalf.









  

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