The Motor Vehicles Act, 1988

143. Applicability of Chapter to certain claims under Act 8 of 1923.

The  provisions of  this Chapter shall also apply in relation to any  claim   for  compensation   in  respect  of  death  or  permanent disablement of  any person  under the Workmen's Compensation Act, 1923 Resulting from an accident  of the  nature referred to in sub-section

1. of section 140 and for this purpose, the said provisions shall, with necessary modifications, be deemed to form part of that Act.

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