The Motor Vehicles Act, 1988
135.
Schemes to be framed for the investigation of accident cases and wayside
amenities, etc.
- The
State Government may, by notification in the Official
Gazette, make one or more schemes to provide for--
- an in
depth study on causes and analysis of motor
vehicle accidents;
- wayside
amenities on highways;
- traffic aid
posts on highways; and
- truck parking
complexes along highways.
- Every
scheme made under this section by any State Government shall be laid, as
soon as may be after it is made, before the State Legislature.